Securities And Exchange Board Of India - Subsection
Section 93(1)(e) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018
(e)fails to comply with any direction of the Board issued under section 18 of the Depositories Act, the Board may, without prejudice to any other action which it may take under the Act, take any action against such issuer or its agent under the Depositories Act.