Section 23(2)(iii) in The Gujarat University Act, 1949

[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(2)(iii) in The Gujarat University Act, 1949

(iii)the members of the Court who have taught for not less than ten years at the under-graduate level or at post-graduate level in any of the subjects comprised in the Faculty;

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State of Gujarat - Subsection

Section 23(2)(iii) in The Gujarat University Act, 1949