(2)[ Each Faculty shall consist of-(i)All Chairmen of the Boards of Studies for the subjects comprised in the Faculty;(ii)the University Professors of subjects comprised in the Faculty;(iii)the members of the Court who have taught for not less than ten years at the under-graduate level or at post-graduate level in any of the subjects comprised in the Faculty;(iv)one member who is a teacher to be elected by each Board of Studies from amongst its members other than the Chairman;(v)one member to be elected by such of the members of the Boards of Studies for the subjects comprised in the Faculty as are students from amongst themselves.]
