Section 6(2) in Orissa Secretariat Private Secretaries Service Rules, 1997

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State of Odisha - Subsection

Section 6(2) in Orissa Secretariat Private Secretaries Service Rules, 1997

(2)There shall be constituted Board for selection of [Senior Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.] for promotion to the post of [Principal Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.] with the following Members namely

(a)	Chief Secretary, Orissa	.. Chairman
(b)	Secretary to Government, Home Department	.. Member
(c)	Secretary to Government, Finance Department	.. Member

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State of Odisha - Subsection

Section 6(2) in Orissa Secretariat Private Secretaries Service Rules, 1997