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State of Odisha - Section

Section 6 in Orissa Secretariat Private Secretaries Service Rules, 1997

6. Constitution of Selection Board.

(1)There shall be constituted a Board for selection of Personal Assistants and [Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.] for promotion to the post of [Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.], and [Senior Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.] respectively with the following members, namely:-
(a) Secretary to Government, Home Department .. Chairman
(b) Secretary to Government, Finance Department .. Member
(c) Special Secretary to Government General AdministrationDepartment .. Member
(2)There shall be constituted Board for selection of [Senior Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.] for promotion to the post of [Principal Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.] with the following Members namely
(a) Chief Secretary, Orissa .. Chairman
(b) Secretary to Government, Home Department .. Member
(c) Secretary to Government, Finance Department .. Member