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State of Bihar - Section

Section 98 in Management and Working of the Forests

98. Examination of property by Relieving Officer.

- (i) In the transfer report, the relieving officer should state by what means he has satisfied himself of the nature and condition of the different classes of property of which he has taken charge.
(ii)Live and dead stock and other articles which may be at headquarters as well as books and maps, office records, and office furniture should, as a Rule be personally inspected by the relieving officer at the time of transfer, and the fact of this having been done should be stated.
(iii)In the case of property at a distance from headquarters the register and other documents in which they are described should be examined.