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[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Bihar - Subsection

Section 98(ii) in Management and Working of the Forests

(ii)Live and dead stock and other articles which may be at headquarters as well as books and maps, office records, and office furniture should, as a Rule be personally inspected by the relieving officer at the time of transfer, and the fact of this having been done should be stated.