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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(2)(d) in The Rajasthan University of Health Sciences Act, 2005

(d)to scrutinize the list of examiners proposed by the Board of Studies, finalize the same and declare the results of the University.