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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(2) in The Rajasthan University of Health Sciences Act, 2005

(2)The Committee shall supervise generally all the examinations of the University, including moderation and tabulation, and perform the following other functions, namely:-
(a)to appoint examiners and moderators and, if necessary, to remove them;
(b)to review, from time to time, the result of University examinations and submission of report thereon to the Academic Council;
(c)to make recommendations to the Academic Council for the improvement of the examination system;
(d)to scrutinize the list of examiners proposed by the Board of Studies, finalize the same and declare the results of the University.