Madhya Pradesh High Court
Siddharth Soya Products Ltd. vs Aslam Khan & Ors. on 11 September, 2023
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WPS No. 5569 of 2005 (SIDDHARTH SOYA PRODUCTS LTD. Vs ASLAM KHAN & ORS.) Dated : 11-09-2023 Ms. Anshika Yadav - Advocate for the petitioner.
As prayed by learned counsel for the petitioner, list on 25.09.2023.
(SUJOY PAUL) JUDGE rj Signature Not Verified Signed by: RAJESH KUMAR JYOTISHI Signing time: 9/12/2023 10:41:15 AM