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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of West Bengal - Subsection

Section 1(2) in The West Bengal Security (Amendment) Act, 1950

(2)Sections 2, 3, 5 and 6 shall come into force on the date on which the West Bengal Security (Amendment) Ordinance, 1950, and the West Bengal Security (Second Amendment) Ordinance, 1950, cease to operate; the rest of the Act shall come into force at once.