Section 1 in The West Bengal Security (Amendment) Act, 1950
1. Short title and commencement.
(1)This Act may be called the West Bengal Security (Amendment) Act, 1950.(2)Sections 2, 3, 5 and 6 shall come into force on the date on which the West Bengal Security (Amendment) Ordinance, 1950, and the West Bengal Security (Second Amendment) Ordinance, 1950, cease to operate; the rest of the Act shall come into force at once.
