Himachal Pradesh High Court
Jas Pal And Another vs . Kishan Singh on 23 February, 2026
Jas Pal and another vs. Kishan Singh .
RSA No. 180 of 2022 23.02.2026 Present: Mr. Sarthak Mehta, Advocate, for the appellants.
of Mr. Parveen Chauhan, Advocate, for the respondent.
rt At the request of learned counsel for the parties, in order to enable them to inspect the record, list on 02.03.2026.
(Romesh Verma) Judge February 23, 2026 (Nisha) ::: Downloaded on - 23/02/2026 20:41:22 :::CIS