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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(3) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(3)The existing colleges and teaching units alongwith the facilities and the budgets in the field of Agriculture, Animal Husbandry, Fisheries, Home Science etc. in the Government Departments may be transferred to the University with effect from such date as the Government may notify.