Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 610] [Entire Act] State of Jharkhand - Subsection Section 610(7) in Bihar Education Code, 1961 (7)The Principal of the Multi-purpose Zila School, Chaibasa.(G. O. no. 161-E. R., dated the 3rd June, 1929.)
