- The following officers at present receive free quarters in terms of the above rules :-(1)The Principal of the Madrasa Islamia Shamshul Huda.(D.P.I.'s Order, dated the 26th February, 1937. G.O. no. 1202-E-R., dated the 5th August, 1930.)(2)The Principal of the Sanskrit College at Muzaffarpur.(G. O. no. 2172-E., dated the 30th May, 1933.)(3)The Principal of the Teachers' Training School.(G, O. no. 212-E. R., dated the 20th May, 1933.)(4)The Principal of the Bhagalpur Teachers' Training College.(G. O. no. 1341-E. R., dated the 16th September, 1926.)(5)The Principal of the Multi-purpose Zila School, Monghyr.(G. O. no. 1341-E. R., dated the 16th September, 1926.)(6)The Principal, Multi-purpose Zila School, Ranchi.(G. O. no. 1341-E. R., dated the 16th September 1926.)(7)The Principal of the Multi-purpose Zila School, Chaibasa.(G. O. no. 161-E. R., dated the 3rd June, 1929.)(8)The Principal of the Multi-purpose Zila School, Palamau.(G. O. no. 1841-E. R. dated the 16th September, 1926.)(9)The Principal of the Multi-purpose Zila School, Bhagalpur.(G. O. no. 1341-E. R., dated the 16th September, 1926.)(10)The Principal of the Multi-purpose Zila School, Purnea.(G. O. no. 1341-E. R., dated the 16th September, 1926.)(11)The Principal of the Patna Collegiate Multi-purpose School.(G. O. no. 1341-E. R., dated the 16th September, 1926.)(12)The Principal of the Multi-purpose Zila School, Arrah.(G. O. no. 5398-E., dated the 12th November, 1927.)(13)The Principal of the Motihari Multi-purpose Zila School.(G. O. no. 416-E. R., dated the 3rd June, 1935.)(14)The Principal of the Multi-purpose Zila School, Gaya.(G. O. no. 3702-E. R., dated the 15th October, 1931.)(15)The non-pardah and four pardah lady teachers at the Badshah Nawab Rizvi Training College.(G. O. no. 3617-E., dated the 9th December 1922, 2818-E., dated the 15th August, 1925 and 1020-E. FI., dated the 8th September, 1941.)(16)The Principal of the Government Girls' Multi-purpose School, Bankipore.(G. O. no. 3456-E., dated the 18th November 1921.)(17)The Principal of the Badshah Nawab Rizvi Training School.(G. O. no. 84, dated the 19th March, 1908.)(18)The staff of the Hazaribagh Reformatory School.(G. O. no. 679-E., dated the 12th February, 1921.)(19)The matron attached to the Government Girls' Multi-purpose School, Bankipur.(G. O. no. 1941-E., dated the 22nd March, 1929.)(20)The Lady Superintendent and four assistant teachers of Teachers' Training School at Muzaffarpur.(G.O. no. 1941-E., dated the 22nd March, 1929 and G. O. no. 2240, dated the 6th April, 1929.)(21)The Principal of the Northbrook Multi-purpose School, Darbhanga.(D. P. I.'s Order dated the 29th November, 1937.)(22)The Principal of the Multi-purpose Zila School, Chapra.(G. O. no. 6626-E., dated the 23rd December, 1928.)(23)The Principal of the Multi-purpose Zila School, Dumka.(G. O. no. 2206-E., dated the 8th October, 1942.)(24)The Principal of the Multi-purpose School, Gardanibagh.(25)The Headmistress and five assistant teachers of the Teachers' Training School at Gaya.(G. O. no. 2494-E., dated the 10th December, 1943.)Note. - The grant of free quarters under the rules quoted in Article 610 does not, in the absence of definite orders, carry with it any concession under Fundamental Rule 45-A (VI) or 45-B (VI) or Rule 136 of the Bihar Service Code (1952 edition,)(G. O. no, 2606-E., dated the 27th August 1924.)
