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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(4)(b) in Bihar Employees' State Insurance Medical Service Rules, 1981

(b)two Gazetted Officer or respectable persons (not being relations) who are well acquainted with him in private life and unconnected with his College or University career, without prejudice to the normal verification of character and antecedents prior to his appointment.