Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Mehar Chand vs . Ranbir Singh & Ors. on 31 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Mehar Chand vs. Ranbir Singh & Ors.

RSA No.242 of 2014 31.03.2023 Present: Mr. Janmajai, Advocate Vice Mr. Ashwani Kaundal, Advocate, for the appellant.

None for the respondents.

Learned vice counsel appearing on behalf of the appellant prays for an adjournment on the ground that learned arguing counsel is not available today.

Therefore, at his request, list after four weeks.

( Sushil Kukreja ) Judge 31st March, 2023 (reena) ::: Downloaded on - 31/03/2023 20:40:30 :::CIS