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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(3)(v) in Andhra Pradesh Common Entrance Test for entry into Under Graduate Diploma in Physical Education (UGDP.Ed.), Bachelor of Physical Education (B.P.Ed.) Courses Rules, 2003

(v)Merit list for other categories of reservation: There shall be separate lists for other categories of reservations as per the orders in force for physically handicapped, NCC, Games and Sports, Children of ex-servicemen and for women both State-wide and Local area-wise.