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State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh Common Entrance Test for entry into Under Graduate Diploma in Physical Education (UGDP.Ed.), Bachelor of Physical Education (B.P.Ed.) Courses Rules, 2003

6. Preparation of the Merit list and assigning ranking.

- The Convenor shall follow the following rules in preparing the merit list and assigning the ranking.
(1)The candidate who have secured qualifying marks in PECET and candidates belonging to the category of Scheduled Caste and Scheduled Tribe to whom qualifying marks have not been prescribed, shall be assigned the ranking in the order of the merit on the basis of the aggregate marks obtained in all subjects put together.
(2)For the preparation of merit list, in case of more than one student scoring the same aggregate marks, the tie shall be resolved to decide the relative ranking as follows:
(i)By considering the marks scored in Physical efficiency test shall be taken into consideration.
(ii)In case of further tie, total marks obtained in qualifying examination shall be taken into consideration.
(iii)In case of candidates getting equal marks at the qualifying examination also, they shall be bracketed for the purpose of award of rank. At the time admission age shall be taken into consideration for relative ranking among the bracketed candidates and older candidate ! shall be given priority.
(3)The following rank lists shall be prepared by the Convenor:
(i)State-wide Common Merit List: The list shall include candidates 1 irrespective of whether one belongs to any category of reservation quota or not, basing on the marks obtained in the PECET.
(ii)Local area-wise Common Merit List: The list includes candidates belonging to the particular local area irrespective of whether one belongs to any category of reservation quota or not basing on the marks obtained in the PECET.
(iii)Concerned Minority Community Merit Lists: They include merit lists, containing the candidates belonging to the different Minority Communities arranged in the Merit ranking assigned in the PECET, both State-wide and Local area-wise.
(iv)Community-wise Merit Lists. - There shall be separate Community-wise merit lists for the Scheduled Castes, Scheduled Tribes and Backward classes Communities, both as State-wide and Local area-wise; and
(v)Merit list for other categories of reservation: There shall be separate lists for other categories of reservations as per the orders in force for physically handicapped, NCC, Games and Sports, Children of ex-servicemen and for women both State-wide and Local area-wise.
(4)Every candidate who has been assigned rank in the merit list shall be issued Rank Card by the Convenor. The Rank Card, among other things include the details of the category of course to which the candidate is qualified viz., U.G.D.P.Ed./B.P.Ed./M.P.Ed., the rank assigned in the State wide/Local area-wise,lists and the category-wise reservation lists, if any.