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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Andhra Pradesh - Subsection

Section 46(ix) in Andhra Pradesh Panchayat Raj Act, 1994

(ix)the establishment and maintenance of nurseries and stores of improved seeds and agricultural implements of the production and distribution of improved seeds, pesticides and Insecticides and the holding of agricultural shows including cattle shows;