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[Cites 0, Cited by 0] [Section 31(8)] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(8)(b) in Mother Teresa Women's University Act, 1984

(b)make recommendations to the Executive Council on every proposal involving investment or expenditure for which no provision has been made in the annual financial estimates or which involves expenditure in excess if the amount provided for in the annual financial estimates ;