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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(8) in Mother Teresa Women's University Act, 1984

(8)The Finance Committee shall –
(a)review the financial position of the University from time to time;
(b)make recommendations to the Executive Council on every proposal involving investment or expenditure for which no provision has been made in the annual financial estimates or which involves expenditure in excess if the amount provided for in the annual financial estimates ;
(c)prescribe the methods and procedure and forms maintaining the accounts of the University;
(d)make recommendation to the Executive Council on all matters relating to the finances of the University; and
(e)perform such other functions as may be prescribed.