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State of Maharashtra - Section

Section 69 in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

69. Account of ballot papers.

- [(1)] [The principal rule shall be renumbered as sub-rule (1) and sub-rule (2) was inserted by G.N.of 7 6.1990.] The Presiding Officer shall, at the close of the poll, prepare a ballot paper account in Form 13 and enclose it in a separate cover with the words "Ballot Paper Account" superscribed thereon.
(2)[ If so desired by the polling agent the Presiding Officer shall permit a Polling Agent to take a true copy of the entries made in the ballot paper account and attest it as a true copy.] [The principal rule shall be renumbered as sub-rule (1) and sub-rule (2) was inserted by G.N.of 7 6.1990.]