Section 69(2) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967
(2)[ If so desired by the polling agent the Presiding Officer shall permit a Polling Agent to take a true copy of the entries made in the ballot paper account and attest it as a true copy.] [The principal rule shall be renumbered as sub-rule (1) and sub-rule (2) was inserted by G.N.of 7 6.1990.]
