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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(c) in The Assam Health Establishments Act, 1993

(c)that adequate measures shall be taken to dispose of the garbages including disposable syringes, needles, etc.
(cc)
(i)that the health establishment shall have its own specialist Doctors for respective disciplines recognised by Medical Council of India as required ;
(ii)that the health establishment shall have Clinical Laboratory with requisite infrastructure for necessary laboratory examinations for diagnosis and treatment of different ailments ;
(iii)that the health establishment fufils the criteria as regards to specialist Doctors for different disciplines recognised by Medical Council of India with atleast three resident Doctors upto thirty beds and proportionate nursing staff, equipment and other staffs :