Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93] [Entire Act] State of Odisha - Subsection Section 93(5) in The Board's Excise Rules, 1965 (5)The admit card shall be duly checked by the sentry at the gate in the field. The sentry shall not allow anyone to go outside the field when another person enters into it.
