Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76N(1)] [Section 76N] [Entire Act]

State of Karnataka - Subsection

Section 76N(1)(b) in Karnataka Town and Country Planning Act, 1961

(b)any regulation or bye-law concerned may not be repealed in whole or in part.