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Bombay Presidency - Section

Section 15 in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Admissions to Conduct of Appointment of Examiners, Paper-setters, fees to be paid etc.) By-laws, 1987

15.

(1)The Registrar shall supply the roll containing the roll number of candidate with space for marks awarded and indicate the date on which the roll shall be returned. The Examiners shall keep the results of the examination and the marks assigned to the candidates strictly confidential. The results of the examination in subjects in which there are both written and practical examinations shall be handed over by the Examiners to the Senior Examiner of the practical examination, if one is appointed immediately at the end of the practical examination in a sealed cover with their remarks and the Senior Examiner shall forward the same to the Registrar on the same day within twenty-four hours.
(2)If there is only one Examiner for practical, he shall hold practical tests and take written answers from the candidates, examine them and send the results also with the written answers to the Registrar in properly sealed covers.