Himachal Pradesh High Court
Executive Engineer Nh Div. Hppwd vs . Ramesh Chand on 6 April, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Executive Engineer NH Div. HPPWD vs. Ramesh Chand RFA No. 159 of 2019 .
06.04.2022 Present: Mr. Vinod Thakur, Addl. A.G. with Mr. Rajat Chauhan, Law Officer, for the appellant.
Mr. Ajay Sharma, Sr. Advocate with Mr. Ajay Thakur, Advocate, for the respondent.
The application filed by the appellant under Order 22, Rule 4 CPC is lying under objection. Learned Additional Advocate General prays for and is granted two weeks' time to remove objection.
List on 20.04.2022.
(Tarlok Singh
Chauhan)
Judge
April 6, 2022
(sanjeev)
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