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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(g) in Lucknow Industrial Development Areas (Composition of Offences) Regulation, 2017

(g)Construction work done without anti earthquake provisions in the houses with more than three stones including ground floor or with height more than 12 metres and with infrastructural facilities together with land coverage of more than 500 square metres;