Madhya Pradesh High Court
Parimal Singh Sikarwar vs Satish Singh Sikarwar on 27 August, 2019
Author: Vishal Mishra
Bench: Vishal Mishra
1 MP-3417-2018 The High Court Of Madhya Pradesh MP-3417-2018 (PARIMAL SINGH SIKARWAR Vs SATISH SINGH SIKARWAR) 2 Gwalior, Dated : 27-08-2019 None for the petitioner even in the second round. As a matter of last indulgence, time is granted. List next week.
R. K. SHARMA 2019.08.28 10:25:22 +05'30' (VISHAL MISHRA) JUDGE Rks