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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(vii) in Telangana Private Medical Un-aided Minority Professional Institutions (Admission into Post Graduate Medical Courses) Rules, 2017

(vii)The 50% of the sanctioned intake of the seats (Management quota) of the Minority institutions shall be filled by "Committee for Admissions" under the categories listed hereunder with the eligible candidates on the basis of inter se merit among the applicants qualified in NEET-PG.