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State of Telangana - Section

Section 3 in Telangana Private Medical Un-aided Minority Professional Institutions (Admission into Post Graduate Medical Courses) Rules, 2017

3. Seat Sharing and Admissions.

- (i) The Un-aided Minority Professional Institutions, imparting studies in Post Graduate Education in Medical and Medical Sciences Courses in their respective Institutions, would make available 50% of intake of their seats course wise out of the total intake available, in each Minority Institution, to the Government's PG Admission Cell for counseling and allocation of seats to the concerned minority candidates; based on merit; as per ranking to be determined/assigned by the competent authority based on National Eligibility-cum- Entrance Test (NEET-PG), and as per Rules framed for the purpose.
(ii)The seat matrix regarding the Convener and Management quota seats in each specialty in each Minority Medical College shall be prepared by the University every year before counseling and any additional seats permitted by the MCI and the University will be included in the counseling process.
(iii)If there is only one seat available in the specialty, the seat will go to Management quota for the year 2017-18 and Convener quota in the year 2018-19. The allotment will be alternated in the subsequent years.
(iv)Similarly, if there are 3 seats, one seat for the convener quota and one seat for Management quota will be allotted and the 3rd seat will go to management quota in the year 2017-18 and Convener quota in the year 2018-19. The allotment of third seat will be alternated in the subsequent years.
(v)If in a specialty one seat in degree and one seat in Diploma are available, the degree seat will be for Management and Diploma seat will be for convener quota and it will be vice-versa in the next year between the Management and Convener quota following the this year's sequence.
(vi)The unfilled seats after final phase of counseling for competent authority seats shall be surrendered to Management of respective colleges. If a candidate allotted a seat after final counseling of the convener quota fails to join the course in a private college, that seat can be filled by the Management of respective Institutions with eligible candidates.
(vii)The 50% of the sanctioned intake of the seats (Management quota) of the Minority institutions shall be filled by "Committee for Admissions" under the categories listed hereunder with the eligible candidates on the basis of inter se merit among the applicants qualified in NEET-PG.
a. Management Quota - Subcategory 1: 25% of the sanctioned intake of seats, course wise, in each of the institutions shall be filled by the candidates in General Merit based on the Neet ranking through counseling conducted by Admission/Counseling Committee.b. Management Quota - Subcategory 2: 15% seats out of total intake capacity, course wise, in each institutions shall be filled by Foreign Students /NRI/NRI sponsored candidates on the basis of inter se merit among the applicants qualified in NEET, through counseling conducted by Admission/Counseling Committee.c. Management Quota-Subcategory 3: 10% seats out of total intake capacity, course wise, in each of the institutions shall be institutional preference/In-service management quota seats filed on the basis of inter se merit among the applicants qualified in NEET, through counseling conducted by Admission/Counseling Committee.
(viii)On non-availability of candidates in any of the categories in vii (a),(b) or (c), they can be filled by the Management of respective minority institutions from any other eligible candidates as prescribed by the Medical Council of India/Medical Council of India and the fee shall be on par with these category of students admitted under vii (c).
(ix)The Minority Institutions shall admit Minority Candidates in at least 70% of the total seats in order to retain the status of a Minority College.
(x)In view of the institutions being Minority Institutions, the State Government exempts the Minority Institutions from the provision of reservation for either SCs, STs or other backward classes separately, in admissions exept for the concerned minority candidates.
Procedure for Grant of Admissions into PG [Medical] Courses under the Management Quota Seats: