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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(1)(v) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(v)Faculty of each of such subjects other than those mentioned above for which a new institution is opened or similar other Faculties offered to qualify students for academic degrees.