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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(1) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(1)The Vishwavidyalaya shall have the following Faculties, namely :-
(i)Faculty of Agriculture.
(ii)Faculty of Veterinary Science and Animal Husbandry.
(iii)Faculty of Agricultural Engineering.
(iv)Faculty of Dairy Technology.
(v)Faculty of each of such subjects other than those mentioned above for which a new institution is opened or similar other Faculties offered to qualify students for academic degrees.