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State of Madhya Pradesh - Section

Section 21 in The M.P. Zila Panchayat (Business) Rules, 1998

21. Legal Opinion.

(1)Whenever it is proposed in the Zila Panchayat to issue any rules, by-laws, notification or order, the draft shall be sent to the Legal Advisor for his opinion as to its legality and for revision, whenever necessary.
(2)All departments functioning in the Zila Panchayat shall consult the Legal Advisor on any legal principle arising out of any case.