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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(1) in The M.P. Zila Panchayat (Business) Rules, 1998

(1)Whenever it is proposed in the Zila Panchayat to issue any rules, by-laws, notification or order, the draft shall be sent to the Legal Advisor for his opinion as to its legality and for revision, whenever necessary.