Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of West Bengal - Subsection Section 19(e) in The Uttar Banga Krishi Viswavidyalaya Act, 2000 (e)to make proposal to the Executive Council on different plans and measures for improvement and promotion of extension education and training programmes maintained by the University;
