Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Uttarakhand - Section

Section 79 in The Uttarakhand Police Act, 2007

79. Insurance and Risk Allowance.—

(1)The State Government shall prescribe an Insurance Coverage for all police officers against injury, disability, or death caused while on duty.
(2)The State Government may also prescribe an allowance for Police Officers, posted in special wings carrying aggravated risks, as per State Government rules.