Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 79] [Entire Act] State of Uttarakhand - Subsection Section 79(1) in The Uttarakhand Police Act, 2007 (1)The State Government shall prescribe an Insurance Coverage for all police officers against injury, disability, or death caused while on duty.
