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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(5)(iii) in Tamil Nadu Electricity Grid Code, 2005

(iii)Reporting Procedure: In the case of an event, which was initially reported by a State entity to SLDC orally, the entity will give a written report to SLDC. In the case of an event, which was initially reported by SLDC to an entity orally, the SLDC will give a written weekly report to the entity in accordance with this section.