Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(1) in U.P. Zila Panchayat Employees' Retirement Benefit Rules, 1972 (1)The amount of superannuation retiring, invalid compensation and voluntary pension or gratuity shall be the appropriate amount set out in the Annexure.
