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State of Uttar Pradesh - Section

Section 4 in U.P. Zila Panchayat Employees' Retirement Benefit Rules, 1972

4. [ Pensions. [Amended by U. P. Zila Panchayat Employees' Retirement Benefit (5th Amendment) Rules. 1981 (vide Notification No. 6242-B/33-2-2-74-U.P.A.-33-61-Rule-72-AM (5) 1981, dated 28th November, 1981.]

(1)The amount of superannuation retiring, invalid compensation and voluntary pension or gratuity shall be the appropriate amount set out in the Annexure.
(2)No special additional pension shall be granted.]