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[Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(8)(c) in The M.P. Panchayat Samvida Shala Shikshak (Employment and Conditions of Contract) Rules, 2005

(c)The age, Educational and other qualifications and disqualifications for the employment of Samvida Shala Shikshak shall be such as may be specified in Schedule II of these rules.