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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(8) in The M.P. Panchayat Samvida Shala Shikshak (Employment and Conditions of Contract) Rules, 2005

(8)Receipt of Application by Panchayat. - (a) For filling of the vacant posts of Samvida Shala Shikshak, activitywise time limits shall be fixed and applications for employment shall be invited as prescribed. Information in this regard shall be,-
(i)displayed on the Notice Board of the concerned Panchayat; and
(ii)[ published at local and divisional level in at least one popular, widely circulated newspaper.] [Substituted by Notification No. F-1-3-2008-P-2. dated 24-4-2008]
(b)The applicant may apply for more than one place and for more than one grade.
(c)The age, Educational and other qualifications and disqualifications for the employment of Samvida Shala Shikshak shall be such as may be specified in Schedule II of these rules.