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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(1) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(1)The Academic Planning and Evaluation Board shall consist of the following members, namely :-
(i)The Kulpati ex-officio Chairman;
(ii)The Rector;
(iii)Dean of Faculties;
(iv)Three Heads of Vishwavidyalaya Departments and Schools of Studies nominated by Kulpati;
(v)Three College Professors nominated by the Kulpati;
(vi)Three scholars of repute not connected with the Vishwavidyalaya;
(vii)Three Heads of Departments nominated by the Kulpati;
(viii)Two representatives of Industry nominated by the Kuladhipati.