Section 33 in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998
33. Academic Planning and Evaluation Board.
(1)The Academic Planning and Evaluation Board shall consist of the following members, namely :-(i)The Kulpati ex-officio Chairman;(ii)The Rector;(iii)Dean of Faculties;(iv)Three Heads of Vishwavidyalaya Departments and Schools of Studies nominated by Kulpati;(v)Three College Professors nominated by the Kulpati;(vi)Three scholars of repute not connected with the Vishwavidyalaya;(vii)Three Heads of Departments nominated by the Kulpati;(viii)Two representatives of Industry nominated by the Kuladhipati.(2)One-third of the members of the Board shall form a quorum.(3)The terms of the Academic Planning and Evaluation Board shall be three years.(4)The Academic Planning and Evaluation Board shall have the following powers and perform the following duties, namely :-(i)to prepare the short-term and long-term plan of the Vishwavidyalaya;(ii)to consider and forward to the Executive Council with its recommendations the research projects and academic programmes proposed by the Faculties and to bring about inter-faculty co-ordination for taking up projects on inter-faculty basis;(iii)to suggest new academic programmes of the Faculties and to do academic evaluation of affiliated colleges and polytechnics of the Vishwavidyalaya from time to time;(iv)to make proposals for the establishment of departments, institutions of research and specialised studies, laboratories and Museums;(v)to make proposals for the institution of teaching posts and for prescribing the duties of such posts;(vi)to evaluate from time to time the working of the Vishwavidyalaya Teaching Departments, and Schools of Studies;(vii)to evaluate periodically the progress of the plan.
