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State of Tamilnadu - Section
Section 15 in Tamil Nadu Manual Workers (Construction Workers) Welfare Scheme, 1994
15. Assistance for the education of the son or daughter of a registered manual worker.
- [(1) The assistance for the education of the children of a registered manual worker shall be sanctioned by "the Labour Officer (Social Security Scheme) of the respective district" after due verification as specified in Table below:-| Serial Number | Form | Course of Study | Day Scholar | Hosteller | ||
| Boys | Girls | Boys | Girls | |||
| Rs. | Rs. | Rs. | Rs. | |||
| -1- | -2- | -3- | -4- | -5- | ||
| Educational Assistance | ||||||
| 1 | EEE | 10th Standard Studying-Girl children only | 1,000 | |||
| 2 | E | 10th Standard passed | 1,000 | 1,000 | --- | --- |
| 3 | EEE | 11th Standard Studying-Girl children only | 1,000 | --- | --- | |
| 4 | EEE | 12th Standard Studying -Girl children only | 1,500 | |||
| 5 | E | 12th Standard passed | 1,500 | 1,500 | --- | --- |
| 6 | EE | Studying regular Bachelor Degree course (Everyacademic year) | 1,500 | 1,500 | 1,750 | 1,750 |
| 7 | EE | Studying regular Post Graduate course (Everyacademic year) | 2,000 | 2,000 | 3,000 | 3,000 |
| 8 | EE | Studying regular Professional Course inLaw,Engineering, Medicine, Veterinary, Science and allied courses(Every academic year) | 2,000 | 2,000 | 4,000 | 4,000 |
| 9 | EE | Studying regular Post Graduate ProfessionalCourse in Law, Engineering, Medicine,Veterinary, Science andallied courses (Every academic year) | 4,000 | 4,000 | 6,000 | 6,000 |
| 10 | EE | Studying ITI or Polytechnic course (Everyacademic year) | 1,000 | 1,000 | 1,200 | 1,200] |