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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(4) in Tamil Nadu Manual Workers (Construction Workers) Welfare Scheme, 1994

(4)Where both husband and wife have applied for assistance under this clause, husband alone shall be eligible for such assistance.] [Added by G. O. Ms. No. 59, L. & E. (1-1), dated the 28th March 2001 (with effect from 12th July 1999).]